Delhi High Court - Orders
Purbanchal Trade And Industries Ltd vs Gsb Constructions Pvt Ltd & Ors on 12 January, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 611/2021 and I.A. No. 16991/2021
PURBANCHAL TRADE AND INDUSTRIES LTD ..... Plaintiff
Through: Ms.Radhika Goel, Advocate
versus
GSB CONSTRUCTIONS PVT LTD & ORS. ..... Defendants
Through: Mr.Shree Prakash Sinha, Mr.Rakesh
Mishra, Mr.Rishabh Gupta and
Ms.Lorroine Philip, Advocates
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 12.01.2023 List on 27th March, 2023.
CHANDRA DHARI SINGH, J JANUARY 12, 2023 SV/UG Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:13.01.2023 18:29:49