Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115S] [Entire Act] State of Goa - Subsection Section 115S(4) in The Goa Panchayat Raj Act, 1994 (4)No member of the Taluka Panchayat shall be eligible to serve on more than two Standing Committees.
