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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(2)(a) in Kerala Industrial Single Window Clearance Boards & Industrial Township Area Development Act, 1999

(a)to recommend to the concerned authority the issue of license or permission applied for without any modification or with such modification as it thinks fit to make; or