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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Karnataka - Subsection

Section 25(2)(b) in The Karnataka Souharda Sahakari Act, 1997

(b)have not conducted the annual general meeting [within the twenty fifth day of September every year] [Substituted by Act 4 of 2013 w.e.f. 11.02.2013.] or requisitioned meeting of the general body within the time stipulated in section 30; or