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[Cites 0, Cited by 3] [Entire Act]

State of Kerala - Section

Section 51 in Kerala Stamp Act, 1959

51. Allowance for spoiled or misused stamps how to be made .

- In any case in which allowance is made for spoiled or misused stamps, the Collector may give in lieu thereof-
(a)other stamps of the same description and value; or
(b)if required and he thinks fit, stamps of any other description to the same amount in value; or
(c)at his discertion the same value in money deducting six paise for each rupee or fraction of a rupee.