Karnataka High Court
Sri K Krishnamurthy vs Sri A.V.Veerabhadrappa on 18 February, 2010
Author: H.G.Ramesh
Bench: H.G.Ramesh
M.F./5\.NO.4258/2009 and MiSC,Cv/1083612009 IN THE HIGH COURT OF KARNATAKA AT BANGALORE DATED THIS THE 18"' DAY OF FEBRUARY 2010 BEF ORE THE HON 'BLE MRJUSTICE I'I.G.RAMESH
Miscelianeous First Appeal N9.4258/2.'§3594,;E*E.'Oi'Oj': . And M:sc.Cvi.10836g20(;Q'"' BETWEEN:
SR1 K.}':{RISHNA1VIURl"HY S/O KENCHAPPA AGE: ABOUT 36 YEARS __ R /AT HOLLAMBALLI VILLAGE; SHAPUR POST _ ~. g O KOLAR DISTRICT' _.,"._*.V.;APPELLANT {BY SMT. SUGUNA.R.,RSDOY. ' ' AND:
1 SR1 A.\f.vEE;RABHADRAPi>A ' S/O K.c.vS::RASH';AD12ApPA AGE: MAJOR " " ' .~ , RI AN E<iU'I'A'l"'E'":' V1_LLAOE
- '}\/I}'{FN1i\.}"'£AIJi_.,I POST A Row 2 .TTFiE«B'RANvCH~E.}V1}ANAGER M/S. NEW -iNi)1A ASSURANCE CO. LTD.
D1'v1S1ONAJ;'O?F1CE NO.12. 15:' FLOOR , MAYLIR'-C_,OMPI,EX, KIADB MAIN ROAD
--u"nPEENYA' V. B'ANCxALORE A 95 ..RESPONDEN'I'S $8 F§i.,I3i") {E/3173(1) OF '§'E:§ E3 I\/E,\x'.AC'I' AGAINST THIE J.ijDOMEN'1' AND AWARD [)A'§'E3%'): 18.10.2007 PASSED aw MVCI'.NO.277'/2003 ON THE FILE OF' THE E? ADDL. CIVIL JUDGE A ..,(SR.DN.} &- ADDL. MAUI". KOLAR. PARTLY" ALLOWING THE CLAIM PE'1'I'I'IOE\:' FOR OOMPENSAHON AND SEEKING E,NI--iANCE3MENT \' OF COMPENSATEON. -
-- E' . ... . . . . . .. H M. F.A.No.4258/2009 and M!sc.Cvl.10836g2009 MISCCVL. IS FILED U/S5 OF THE l.IMi'I'ATION ACT PRAYING TO CONDONE THE DELAY OF 519 DAYS IN FILING THE APPEAL. I "
APPEAL AND MISCCVL. COMING ON FOR HEAR1N(3_Q'N.V1'§;Afz. THIS DAY, 'l'HE COURT DELIVERED THE F()l.LOW'Il\l(l}:
~ p Learned counsel appearing submits that the appeal may be"aie3§f1isVs2ed' as Accordingly. the appeal stands as in View of appeal, l\/Iisc.Cvl. EO836/ .//3'v"ilec.§l:'AVV'il')::':*' the delay in filing the l "
Sd/* IUDGE