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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Chattisgarh - Subsection

Section 56(2) in The Chhattisgarh Motor Vehicles Rules, 1994

(2)State Government while issuing order under sub-rule (1), shall provide a reasonable time which shall not be less than four months within which the owner of such vehicle shall obtain new number.