Punjab-Haryana High Court
The State Of Punjab And Another vs Dharam Singh And Another on 6 February, 2013
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.3220 of 1993 (O&M)
Date of decision:06.02.2013
The State of Punjab and another ....Appellants
versus
Dharam Singh and another ....Respondents
CORAM: HON'BLE MR. JUSTICE K. KANNAN
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Present: Mr. Vishal Garg, AAG, Punjab.
Mr.Pawan Kumar Gupta, Advocate, and
Mr. Munish Gupta, Advocate,
for the respondents.
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K.Kannan, J. (Oral)
For orders, see RFA No.3158 of 1993 of even date.
(K.KANNAN) JUDGE 06.02.2013 sanjeev