Section 40(1) in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1966
(1)Any law corresponding to this Act in force in the added territories immediately before the commencement of this Act, including the Andhra Pradesh Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1960 (Andhra Pradesh Act VII of 1960) (hereafter in this section referred to as the corresponding law), shall stand repealed on such commencement.
