Section 23(2)(ac) in The Public Liability Insurance Act, 1991
(ac)[] [Clause (a) relettered as Clause (ac) and before Clause (ac) as so relettered, Cls (a) to (ab) inserted by Act 1 of 1992, Section 7 (w.r.e.f. 31.1.1992).] establishment and maintenance of fund under sub-section (3) of section 4;