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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(2)(d) in The Jammu and Kashmir State Electricity Regulatory Commission Act, 2000

(d)to issue licenses for transmission, bulk supply, distribution or supply of electricity and determine the conditions to be included in the licenses;