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Himachal Pradesh High Court

Suresh Kumar vs . Hrtc & Another on 24 March, 2023

Bench: Sabina, Satyen Vaidya

Suresh Kumar vs. HRTC & another CWP No.5812 of 2022 .

24.03.2023 Present: Mr. S.P. Chatterji, Advocate, for the petitioner.

Mr. Pankaj Chaudhary, Advocate on behalf of Mr. Vikas Rajput, Advocate, for the respondents.

Learned counsel for the petitioner has submitted that the order passed by this Court has been duly complied.

Hence, no further directions are required to be passed.

( Sabina ) Acting Chief Justice ( Satyen Vaidya ) Judge March 24, 2023 (vt) ::: Downloaded on - 24/03/2023 20:39:59 :::CIS