Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(1) in Garo Hills District (Forest) Act, 1958

(1)"Chief Executive Member" means the Chief Executive Member of the Executive Committee of the District Council of the Garo Hills District;