Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 10] [Entire Act] Union of India - Subsection Section 10(4) in The Petroleum And Natural Gas Regulatory Board Act, 2006 (4)The Board may appoint consultants required to assist in the discharge of its functions on such terms and conditions as may be determined by regulations.
