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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(a) in The Goods and Services Tax Compensation Cess Rules, 2017

(a)in rule 1,-
(i)for the words and figures 'Central Goods and Services Tax Rules, 2017", the words and figures, "Goods and Services Tax Compensation Cess Rules, 2017' shall be substituted;