Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act] State of Andhra Pradesh - Subsection Section 37(2)(III) in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006 (III)Category of Buildings/Material/Trades coming under Licence fee of Rs. 2,500/-