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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(i) in Punjab Public Distribution System (Licensing and Control) Order, 2003

(i)"fair price shop owner" means a person and includes a Co- operative Society or a Corporation or a Gram Panchayat or any other body in whose name a shop has been licensed to distribute essential commodities under the Public Distribution System;