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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Sikkim - Subsection

Section 6(2) in The Sikkim Lotteries (Prohibition on Running of and Sale of Single Digit and Private Lottery Tickets) Act, 1993

(2)All searches under this section shall be made in accordance with the provisions of the law relating to Criminal Procedure for the time being in force in the State.