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Union of India - Section

Section 5 in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998

5. Issuance of certificate of competency. - (1) A Certificate of Competency may be issued for the following grades, namely:-

(i)Second Mate of a Foreign-going Ship;
(ii)First Mate of a Foreign-going Ship;
(iii)Master of a Foreign-going Ship;
(iv)Extra Master;
(v)Navigational Watch-keeping Officer;
(vi)Mate of a Home Trade Ship;
(vii)Master of a Home Trade Ship;
(viii)Marine Engineer Officer Class IV;
(ix)Marine Engineer Officer Class III;
(x)Marine Engineer Officer Class II;
(xi)Marine Engineer Officer Class I;
(xii)Extra First Class Engineer;