Section 8(1)(c) in The Orissa Saw Mills and Saw Pits (Control) Act, 1991

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1)(c) in The Orissa Saw Mills and Saw Pits (Control) Act, 1991

(c)search any person or search any premises, vehicle, machine, tools and equipments used or intended to be used in contravention of the provisions of this Act and the Rules and may stop any vehicle or person for the purpose ; and

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State of Odisha - Subsection

Section 8(1)(c) in The Orissa Saw Mills and Saw Pits (Control) Act, 1991