Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 97(5)] [Section 97] [Entire Act]

State of Maharashtra - Subsection

Section 97(5)(o) in Maharashtra Public Universities Act, 2016

(o)recommend the administration about appropriate steps to be taken regarding the discipline, safety and security issues of the college or institution ;