Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Haryana - Subsection

Section 67(6) in Haryana Municipal Corporation Act, 1994

(6)The Corporation may recruit additional staff where necessary subject to the conditions as may be laid down by the Government.