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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 46(2)(o) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(o)schedule of analyst or institutional investor meet and presentations made by the listed entity to analysts or institutional investors simultaneously with submission to stock exchange;