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State of Odisha - Section

Section 12 in The Orissa Working Journalists Welfare Fund Rules, 2006

12.

In sanctioning assistance, the Committee shall take into consideration the financial condition of the applicant and the assistance likely to be received by him/her through his/her employer or from other sources. The Committee may also decide as to the certificates and other evidences which shall be called for from the applicant before sanction of assistance.