Orissa High Court
Dr. Uttam Kumar Samanta vs Kiit University on 25 March, 2026
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.A. No.66 of 2017
Dr. Uttam Kumar Samanta .... Appellant(s)
Represented by Adv.-
Mr. Nityabrata Behuria, Advocate
-Versus-
KIIT University, .... Respondent(s)
Bhubaneswar and others
Represented by Adv.
Ms. Pami Rath, Senior Advocate
(for respondent Nos.1 to 4)
Mr. Debraj Mohanty, AGA
(for respondent No.6)
Mr. P.K. Parhi, DSGI along with
Mr. Jagyan Balk Mohanty, CGC
(for respondent No.7)
CORAM:
HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
AND
HON'BLE MR. JUSTICE SIBO SANKAR MISHRA
ORDER
Order No. 25.03.2026 (Hybrid mode)
16. 1. On the request of the learned counsel for the parties, list this matter on 11th May, 2026.
(Manash Ranjan Pathak) Judge Signature Not Verified (Sibo Sankar Mishra) Digitally Signed Judge Signed by: SWARNAPRAVA DASH Reason: Authentication Ashok/Swarna Location: High Court of Orissa Date: 26-Mar-2026 12:47:41 Page 1 of 1