Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act] State of Karnataka - Subsection Section 14(6)(b) in Karnataka Co-Operative Societies Act, 1959 (b)all claims of members and creditors who exercise the option referred to in sub-section (4) within the period specified therein, have been met in full.