Section 196(2) in The Delhi School Education Rules, 1973
(2)The matters referred to in sub rule (1) are:-(a)regulation of education;(b)admission lo recognised schools(c)fees and other charges to be levied in recognised aided schools, including fee concessions;(d)pupils' fund;(e)inspection and supervision of schools.Form IApplication For Grant Of RecognitionToThe.................................(Give the name of appropriate authority) .................................................................Delhi............................Sir,I forward herewith an application in the prescribed proforma for the grant of recognition to ..................... (name of the school) ......................... with effect from the commencement of the school year 19............Enclosure :Yours faithfully.Chairman of ManagingCommittee/Manager.Place :Date:Proforma
