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State of Odisha - Section

Section 43 in Grama Panchayats Rules, 1968

43.

Advances payable to the Grama Panchayat shall be paid to the Grama Panchayat Secretary as a representative of the Institution. The Panchayat shall issue a receipt in Form No. 5 for the advance and the amount shall be forthwith credited to the Grama Fund.