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Allahabad High Court

Balram Singh And Another vs State Of U P And 8 Others on 26 November, 2020

Bench: Anjani Kumar Mishra, Prakash Padia





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 19179 of 2020
 

 
Petitioner :- Balram Singh And Another
 
Respondent :- State Of U P And 8 Others
 
Counsel for Petitioner :- Ajay Sengar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.
 

Hon'ble Prakash Padia,J.

After some arguments, counsel for the petitioners states that he does not want to press this writ petition.

The writ petition is dismissed as not pressed with liberty to file a fresh writ petition not earlier than two months from today.

Order Date :- 26.11.2020 saqlain