Income Tax Appellate Tribunal - Ahmedabad
G. B. Builders, , Ahmedabad vs Acit-Cpc(Tds),, Ghaziabad on 8 April, 2021
आयकर अपील य अ धकरण, अहमदाबाद यायपीठ 'SMC' अहमदाबाद ।
IN THE INCOME TAX APPELLATE TRIBUNAL "SMC" BENCH, AHMEDABAD (Convened through Virtual Court) BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SHRI MAHAVIR PRASAD, JUDICIAL MEMBER S. Ap pea l A.Y. Ap pe lla nt ( P AN NO .) Re spo n de nt A.R.( S hr i) No .
1. I T A No . 2 0 1 5 -1 6 G. B . B u ild er s AC I T - M. K. P ate l 6 2 6 / Ahd /2 0 1 8 ( AAJ F G 0 6 1 7 N) CP C( T DS) , G haz iab ad
2. I T A No . 2 0 1 4 -1 5 S hr i P r at i k k u mar I T O, S ul ab h 1 8 6 0 / Ahd /2 0 1 8 Ar i v nd b ha i So ni W ar d -2 , P ad s ha h ( B W GP S4 4 9 0 F ) Go d hr a
3. I T A No . 2 0 1 2 -1 3 Raj e n L al it Ma h es war i DC I T ( Ap p ea ls M. K. P ate l 4 7 9 / Ahd /1 7 ( AB VP M1 3 5 6 K) -4 ) , Vad o d ar a
4. I T A No . 2 0 1 2 -1 3 S hr i C h a nd r a v Ad a n DC I T D. K . P ar i k h 1 8 3 9 / Ahd /2 0 1 7 J as hb ha i P at el Cir cl e -1 ( 3 ) , ( AE MP P 9 2 3 8 F) B ar o d a
5. I T A No . 2 0 1 4 -1 5 S hr i S ha il e s hb hai G. ITO M. S .
1 6 2 4 / Ahd /2 0 1 8 P atel W ar d -4 , C haj j ed
( AJ J P P 1 3 8 5 K) Me h sa na
6. I T A No . 2 0 1 3 -1 4 Raj e s h P r a v i nc ha nd r a DC I T Har d i k Vo r a
1 4 5 5 / Ahd /2 0 1 8 S ha h Ce n. Cir . 2 ( 3 ) ,
( ACI P S7 7 1 7 C) Ah med ab ad
7. I T A No . 1 9 9 7 -9 8 P r ax it As h o kb hai P ate l ITO Har d i k Vo r a
1 8 6 9 / Ahd /2 0 1 8 ( AI VP P 1 2 5 8 L) W ar d -1 0 ( 1 ) ,
Ah med ab ad
8. I T A No . 2 0 1 3 -1 4 See ma b e n S ur e s h ITO W it hd r a wa l
1 1 7 / Ahd /2 0 1 9 Ma h no t W ar d -1 ( 2 ) ( 4 ) ,
( AROP M5 4 4 8 H) Ah med ab ad
9. I T A No . 2 0 1 4 -1 5 Rid d h i Me h ulb h ai ITO M. K. P ate l
9 8 6 / Ahd /2 0 1 9 D ho la k i ya W ar d -5 ( 2 ) ( 3 ) ,
( B B LP D4 1 7 2 K) Ah med ab ad
10. I T A No . 2 0 1 4 -1 5 Di mp le J i g n e s h ITO M. K. P ate l
9 8 7 / Ahd /2 0 1 9 D ho la k i ya W ar d -5 ( 2 ) ( 3 ) ,
( AE CP D1 9 7 3 P ) Ah med ab ad
11. I T A No . 2 0 1 0 -1 1 Sa nj a y J a ya n ti la l S ha h AC I T S. N. D i ve ti a
3 3 6 / Ahd /2 0 1 9 ( ACFP S7 4 2 3 L) Cir cl e -5 ( 1 ) ,
Ah med ab ad
12. I T A No . 2 0 1 5 -1 6 Nir a vb h ai B . Rat ho d - ITO W it hd r a wa l
1 7 1 6 / Ahd /2 0 1 8 HU F W ar d -5 ( 2 ) ( 3 ) ,
( AAFH R3 7 5 2 M) Ah med ab ad
13. I T A No . 2 0 1 0 -1 1 J a ye s h J a ya n t il al S ha h ITO S. N. D i va ti a
2 2 9 7 / Ahd /2 0 1 8 ( AF QP S1 7 4 6 C) W ar d -5 ( 3 ) ( 1 ) ,
Ah med ab ad
14. I T A No . 2 0 1 4 -1 5 Ar p i ta Sa mk i t De sa i ITO S. N. D i va ti a
1 5 1 2 / Ahd /2 0 1 8 ( B QQP S8 7 1 9 H) W ar d -1 ( 2 ) ( 1 ) ,
Ah med ab ad
15. I T A No . 2 0 1 4 -1 5 J yo t sa n ab e n ITO S. N. D i va ti a
1 5 1 3 / Ahd /2 0 1 8 Na vi n c ha nd r a De s ai W ar d -5 ( 2 ) ( 2 ) ,
( AAP P A7 8 2 2 H) Ah med ab ad
I T A N o . 6 2 6 / Ah d / 1 8 & 2 2 o t h e r s - 2 -
16. I T A No . 2 0 1 5 -1 6 T aar ik a E x cl u si v e DC I T W it hd r a wa l
5 6 3 / Ahd /2 0 1 9 ( AAB FT 3 8 7 2 A) Cir cl e -1 ( 2 ) ,
B ar o d a
17. I T A No . 2 0 1 0 -1 1 D ur ge s h R P r aj ap a ti ITO S. N. D i va ti a
1 0 1 0 / Ahd /2 0 1 9 ( B B OP P 9 7 9 8 N) W ar d -4 ( 2 ) ( 1 ) ,
Ah med ab ad
18. I T A No . 2 0 1 5 -1 6 As a hi Mo d i Ma ter ial s ITO W it hd r a wa l
2 3 0 7 /a hd /2 0 1 8 P vt. Ltd . W ar d -1 ( 1 ) ( 4 ) ,
( AAL C A1 3 9 1 G) Ah med ab ad
19. I T A No . 2 0 0 8 -0 9 S hr i Na v i n S ha nt il a ITO T us har
1 7 7 0 / Ahd /2 0 1 7 P atel ( H UF) W ar d -1 , He ma n i wit h
( AAC HP 3 2 7 7 Q) An a nd P . B . P ar mar
20. I T A No . 2 0 1 5 -1 6 Na mi k H ar e s hb ha i B hat t I T O W it hd r a wa l
9 8 9 / Ahd /2 0 1 9 ( AK KP B 4 6 8 7 L) P ata n, W a r d -
4 , U nj h a
21. I T A No . 2 0 1 5 -1 6 P r as ha n t B ip i nc ha nd r a ITO W it hd r a wa l
5 0 8 / Ahd /2 0 1 9 S ha h W ar d -1 ( 2 ) ( 2 ) ,
( AJ HP S7 5 2 6 F) Vad o d ar a
22. I T A No . 2 0 1 5 -1 6 T he P at a n J il la S h i ks h a n I T O Di v ya S.
1 2 0 7 / Ahd /2 0 1 9 Sa mi t i P r at h mi k S ha la na W ar d -2 , Ar a wa l
S hi k s ha ko Ni D h ir a n & P ata n
Gr a ha k Sa h k ar i Ma nd al i
L td .
( AAB AT 0 1 7 9 M)
23. I T A No . 2 0 1 4 -1 5 Mi ne s h P o p a tl al ITO M. K. P ate l
9 8 8 / Ahd /2 0 1 9 D ho ka ki ya - H UF W ar d -5 ( 2 ) ( 3 ) ,
( AAFH M3 7 4 9 D) Ah med ab ad
Revenue by : Shri R. R. Makwana, Sr. D.R.
सन
ु वाई क तार ख / Date of Hearing 08/04/2021
घोषणा क तार ख /Date of Pronouncement 08/04/2021
आदे श/O R D E R
PER BENCH:
The captioned twenty three appeals arise from the respective orders of the Commissioner of Income Tax (Appeals) ('CIT(A)') against different assessment years.
2. The captioned assessees have sought to withdraw the appeals listed above on the ground that they have opted to avail benefits of 'Vivad se Vishwas Scheme, 2020' (VSV). When the matter was called for hearing, the ld. counsels for the assessee at the outset have submitted that they do not seek to pursue the said appeals owing to exercise of option for availing VSV Scheme and consequentl y requested that their applications I T A N o . 6 2 6 / Ah d / 1 8 & 2 2 o t h e r s - 3 -
for withdrawal of appeals may please be granted. Reference was also made to written requests in this regard.
3. The ld. Departmental Representative for the Revenue stated that he has no objection to withdraw the appeals in the circumstances narrated on behalf of the assessee.
4. In the light of oral/written requests made on behalf of the captioned parties, all the appeals are dismissed as withdrawn. However, in the event, the assessee fails to avail the benefit of VSV Scheme for an y bonafide reasons, then the assessee concerned will be at libert y to seek restoration of original appeals for hearing before ITAT in accordance with law.
5. In the result, all captioned appeals are dismissed as withdrawn.
This Order pronounced on 08/04/2021
Sd/- Sd/-
(MAHAVIR PRASAD) (PRADIP KUMAR KEDIA)
JUDICIAL MEMBER ACCOUNTANT MEMBER
Ah med ab ad : Da ted 0 8 /0 4 /2 0 2 1 TRUE COPY
TANMAY
आदे श क त ल प अ े षत / Copy of Order Forwarded to:-
1. राज व / Revenue 2. आवेदक / Assessee 3. संबं धत आयकर आयु"त / Concerned CIT.
आयकर आय"
ु त- अपील / CIT (A) 5. )वभागीय ,-त-न ध, आयकर अपील य अ धकरण, अहमदाबाद / DR, ITAT, Ahmedabad 6. गाड3 फाइल / Guard file.
By order/आदे श से, उप/सहायक पंजीकार आयकर अपील य अ धकरण, अहमदाबाद ।
1.Date of dictation o n 0 8 . 0 4 . 2 0 2 1 As p e r V S V A F o r m a t 2 . D a t e o n wh i c h t h e t yp e d d r a f t i s p l a c e d b e f o r e t h e D i c t a t i n g M e m b e r 0 8 . 0 4 . 2 0 2 1 3 . D a t e o n wh i c h t h e a p p r o v e d d r a f t c o m e s t o t h e S r . P . S . / P . S . .04.2021 4 . D a t e o n wh i c h t h e f a i r o r d e r i s p l a c e d b e f o r e t h e D i c t a t i n g M e m b e r f o r pronouncement .04.2021 5 . D a t e o n wh i c h t h e f a i r o r d e r c o m e s b a c k t o t h e S r . P . S . / P . S .04.2021 6 . D a t e o n wh i c h t h e f i l e g o e s t o t h e B e n c h C l e r k 08.04.2021 7 . D a t e o n wh i c h t h e f i l e g o e s t o t h e H e a d C l e r k ... ... ... ... . 8 . T h e d a t e o n wh i c h t h e f i l e g o e s t o t h e As s t t . R e g i s t r a r f o r s i g n a t u r e o n t h e ord er........................
9.Date of Despatch of the Order.........