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State of Haryana - Section

Section 12 in Regular Licence under Haryana Electricity Regulatory Reforms Act

12.

A draft Transmission and Bulk Supply Licence was submitted by HVPN under cover letter No. 16/HVPNL/LIC½ dated 14.10.1998, and a draft Distribution and Retail Supply Licence under cover letter No. 17/HVPNL/LIC½ dated 14.10.1998. Both letters requested issuance of regular licence. In response, the Commission, vide letter No. 4-HERC/98 dated 20.11.1998 in relation to HVPN's application for a regular licence for Transmission and Bulk Supply and letter No. 5-HERC/98 dated 20.11.1998 in relation to its application for a regular licence for Distribution and Retail Supply, directed HVPN to immediately publish notice of its licence applications using the format of notice enclosed in the letters.