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State of Assam - Section

Section 96 in Assam Excise Rules, 1945

96. Contractor bound to supply spirit to retail vendors.

- The contractor is bound to issue plain spirit if manufactured by him in the distillery, to the retail vendors within the area which he is licensed to supply at such fixed strength and prices (which prices include the cost of carriage from the distillery to warehouses) as may be specified in his licence.