Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(1)(ix) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(ix)to enter into, vary, carry out and cancel contracts on behalf of the Vishwavidyalaya in the exercise or performance of the powers and duties assigned to it by this Act, and the Statutes;