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[Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(7)(i) in THE ARMS (AMENDMENT) ACT, 2019

(i)manufactures, obtains, procures, sells, transfers, converts, repairs, tests or proves, or exposes or offers for sale or transfer, conversion, repair, test or proof, any arms or ammunition in contravention of section 5; or