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State of Odisha - Section

Section 16 in The Orissa Stamp Rules, 1952

16. [ Adhesive stamp denoting duty of twenty. [Substituted vide F.D. 31534/D/29.8.1968/Published in O.G. Extraordinary No. 441 of 1958.]

- five naye paise, fifteen naye paise and ten naye paise - Except as otherwise provided by these rules the adhesive stamp used to denote duty shall be the requisite number of stamps bearing the words "India Revenue" and the words "Twenty five naye paise" or "Fifteen naye paise" or "Ten naye paise".]