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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Goa - Subsection

Section 52(1)(vii) in The Goa Tax on Luxuries Rules, 1988

(vii)[ Bicholim Ward- Talukas of Bicholim and Satari.] [Inserted by the (Amendment) Rules, 1996.]