- [(1) There shall be a separate Post-Graduate Research Council in each faculty of the University for the registration and proper guidance of research work which shall work under the general control of the Academic Council.] [Substituted by Act 67 of 1982.](2)The Post-Graduate Research Council shall consist of the following persons, namely :-(a)The Vice-Chancellor;(b)The Pro-Vice-Chancellor;(c)The Dean of the Faculty concerned :(d)All University Professors and Fleads of those Departments, which have no University Professors, of the concerned Department:(e)Four teachers of the concerned Faculty to be nominated by the Vice-Chancellor in each academic year.
