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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Kerala - Subsection

Section 74(4) in Kerala Land Reforms (Tenancy) Rules, 1970

(4)The notice under sub-rule (3) shall also be published in the notice boards of the office of the local authority and of the village office of the village in which the kudikidappu is situate.