Section 30 in Rabindranath Tagore University Act, 2017
30. Post-graduate Board.
- The Post-graduate Board shall have the following members, namely :(1)the Vice-Chancellor;(2)the Pro-Vice-Chancellor;(3)six persons from amongst the Professors and heads of Departments of Post-graduate Departments of the University and the heads of Department of the constituent colleges elected by the Academic Council;(4)two members of the Academic Council who are not Professors or Heads of Department of the University, or of constituent colleges, elected by the Academic Council;(5)four persons who may or may not be professors of the University to be nominated by the Vice-Chancellor; and(6)one member of Examination Committee to be nominated by the Vice-Chancellor.
