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[Cites 0, Cited by 0] [Section 11OB(1)] [Section 11OB] [Entire Act]

Union of India - Subsection

Section 11OB(1)(f) in Income Tax Rules, 1962

(f)the Board may, after considering the application and the documents or the information referred to in clause (e), either issue the notification to be published in the Official Gazette granting approval to the unit or for reasons to be recorded in writing reject the application;