Section 8 in Majuli University of Culture Act, 2017
8. Officers of the University.
- The following shall be the officers of the University, namely :(i)the Vice-Chancellor;(ii)the Registrar;(iii)the Finance and Accounts Officer;(iv)the Controller of Examinations; and(v)such other officers as may be declared by the Statutes to be Officers of the University.
