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State of Rajasthan - Section

Section 19 in The Kota Open University Act, 1987

19. Annual Report.

(1)The annual report of the University shall be prepared by the Registrar of the University under the directions of the Board of Management.
(2)The annual report shall, among other things, set out the steps taken by the University for the fulfillment of its objects.
(3)The annual report shall be submitted to the Chancellor on or before the date as may be prescribed by the Statutes.