Section 15(4) in Delegation of Financial Powers Rules, 1978

[Cites 0, Cited by 0] [Section 15] [Entire Act]

(4)Subject to the above condition the general power of different authorities to sanction write off of losses will be as follows :

	Authority	Extent of powers
(a)	Administrative Department	Rs. 15,000 in each case
(b)	Member, Board of Revenue	Rs. 10,000 in each case
(c)	Heads of Departments	Rs. 7,500 in each case
(d)	Collectors	Rs. 3,000 in each case
(e)	Heads of other Subordinate Offices	Rs. 1,500 in each case

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