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Union of India - Section

Section 42 in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

42. Application of the provision of Inland Vessels Act, 1917.-

Notwithstanding anything mentioned hereinbefore, the provisions of Chapter 7, of the Inland Vessels Act, 1917 (1 of 1917) shall also mutatis-mutandis apply to all the mechanically propelled vessels making voyage on national waterways as they apply to mechanically propelled vessels on any Inland Waterways.