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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(3) in Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010

(3)Simultaneously with the issue of notice under sub—rule (1) and (2), the applicant (s) shall also be informed of the date mentioned in sub-rule (2), by a notice issued in Form 'D'.