Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(e) in Jammu and Kashmir Micro and Small Enterprises Facilitation Council Rules, 2017

(e)"Government" means the Government of the Jammu and Kashmir, in the Department of Industries and Commerce ;