Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 86 in The West Bengal Factories Rules, 1958 86. Exclusion of underage children. - No child under the age of 14 years shall be permitted within the workroom and godowns of any factory at any time during which work is carried on.
