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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(1)(c) in The Orissa Panchayat Samiti Act, 1959

(c)on its execution is likely to cause danger to human life, health or safety or is likely to lead to a riot or affray :