Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] Union of India - Subsection Section 41(3) in Rubber Rules, 1955 (3)[ The licence specifying the area of planting or replanting shall be issued for a calendar year or part thereof.] [Substituted by S.R.O. 2905, dated 5th September, 1957.]
