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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(1) in Bihar Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2006

(1)Any person aggrieved by an order made by the Forum may prefer representation against such order or in case where the Forum has failed to redress the grievance within the specified period, to the Electricity Ombudsman in such form and manner as may be specified.